Section 33EEB — Regulation of manufacture for sale of Ayurvedic, Siddha and Unani drugs
The Drugs and Cosmetics Act, 1940
1 [33EEB. Regulation of manufacture for sale of Ayurvedic, Siddha and Unani drugs.-- No person shall manufacture for sale or for distribution any Ayurvedic, Siddha and Unani drug except in accordance with such standards, if any, as may be prescribed in relation to that drug.]Open in Lexace · Ask the AI about this section
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