Section 31A — Application of provisions to Government departments.
The Drugs and Cosmetics Act, 1940
1 [31A. Application of provisions to Government departments.-- The provisions of this Chapter except those contained in section 31 shall apply in relation to the manufacture, sale or distribution of drugs by any department of Government as they apply in relation to the manufacture, sale or distribution of drugs by any other person.]Open in Lexace · Ask the AI about this section
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