Section 1 — Short title and commencement.
The Public Debt Act, 1944
(1) This Act may be called the Public Debt 1 *** Act, 1944. 2 * * * * * (3) It shall come into force on such date 3 as the Central Government may, by notification in the Official Gazette, appoint in this behalf.Open in Lexace · Ask the AI about this section
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