Section 6 — Repealed.
The Dissolution of Muslim Marriages Act, 1939
[Repeal of section 5 of Act 26 of 1937.] Rep. by the Repealing and Amending Act , 1942 (25 of 1942), s . 2 and the First Schedule .Open in Lexace · Ask the AI about this section
[Repeal of section 5 of Act 26 of 1937.] Rep. by the Repealing and Amending Act , 1942 (25 of 1942), s . 2 and the First Schedule .Open in Lexace · Ask the AI about this section