LexSection 5A — Penalty for selling migraded articles.
The Agricultural Produce (Grading and Marking) Act, 1937
1 [5A. Penalty for selling migraded articles-- 1 Whoever sells any scheduled article which is migraded shall be punishable with imprisonment for a term not exceeding six months and fine not exceeding five thousand rupees.]Open in Lexace · Ask the AI about this section