LexSection 59 — [Repealed.].
The Reserve Bank of India Act, 1934
[Amendment of Act 3 of 1906 (Repealed)]. -- Rep. by the Repealing and Amending Act, 1937 (20 of 1937), s. 3 and the Second Schedule (w.e.f. 14-4-1937).Open in Lexace · Ask the AI about this section