Section 58D — Application of section 58B barred.
The Reserve Bank of India Act, 1934
Nothing contained in section 58B shall apply to, or in respect of, any matter dealt with in section 42.Open in Lexace · Ask the AI about this section
Nothing contained in section 58B shall apply to, or in respect of, any matter dealt with in section 42.Open in Lexace · Ask the AI about this section