Section 54 — Rural Credit and Development.
The Reserve Bank of India Act, 1934
1 [54. Rural Credit and Development.-- The Bank may maintain expert staff to study various aspects of rural credit and development and in particular it may:-- (a) tender expert guidance and assistance to the National Bank; (b) conduct special studies in such areas as it may consider necessary to do so for promoting integrated rural development.]Open in Lexace · Ask the AI about this section