Section 47 — Allocation of surplus profits.
The Reserve Bank of India Act, 1934
1 [47. Allocation of surplus profits.-- After making provision for bad and doubtful debts, depreciation in assets, contributions to staff and superannuation fund 2 [and for all other matters for which provision is to be made by or under this Act or which] are usually provided for by bankers, the balance, of the profits shall be paid to the Central Government.]Open in Lexace · Ask the AI about this section