LexSection 45ZA — Inflation target.
The Reserve Bank of India Act, 1934
1 [45ZA. Inflation target.-- (1) The Central Government shall, in consultation with the Bank, determine the inflation target in terms of the Consumer Price Index, once in every five years. (2) The Central Government shall, upon such determination, notify the inflation target in the Official Gazette.]Open in Lexace · Ask the AI about this section