LexSection 45X — Duty to comply with directions and furnish information.
The Reserve Bank of India Act, 1934
1 [45X. Duty to comply with directions and furnish information.-- It shall be the duty of every director or member or other body for the time being vested with the management of the affairs of the agencies referred to in section 45W to comply with the directions given by the Bank and to submit the information or statement or particulars called for under that section.]Open in Lexace · Ask the AI about this section