Section 45B — Power of Bank to collect credit information.
The Reserve Bank of India Act, 1934
1 [45B. Power of Bank to collect credit information-- The Bank may-- (a) collect, in such manner as it may think fit, credit information from banking companies; and (b) furnish such information to any banking company in accordance with the provisions of section 45D.Open in Lexace · Ask the AI about this section
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