LexSection 41A — [Omitted.].
The Reserve Bank of India Act, 1934
41A. [Obligation to provide remittance between India and Burma].-- Omitted by the Reserve Bank of India (Amendment) Act, 1947 (11 of 1947), s. 22 (w.e.f. 1-4-1947). Earlier it was inserted by the M.O. 1937.Open in Lexace · Ask the AI about this section