LexSection 26A — Certain bank notes to cease to be legal tender.
The Reserve Bank of India Act, 1934
1 [26A. Certain bank notes to cease to be legal tender.-- Notwithstanding anything contained in section 26, no bank note of the denominational value of five hundred rupees, one thousand rupees or ten thousand rupees issued before the 13th day of January, 1946, shall be legal tender in payment or on account for the amount expressed therein.]Open in Lexace · Ask the AI about this section