LexSection 15 — [Omitted.].
The Reserve Bank of India Act, 1934
[First constitution of the Central Board].-- Omitted by s. 7 and the Schedule, ibid. (w.e.f. 1-1-1949).Open in Lexace · Ask the AI about this section
[First constitution of the Central Board].-- Omitted by s. 7 and the Schedule, ibid. (w.e.f. 1-1-1949).Open in Lexace · Ask the AI about this section