Section 18 — Partner to be agent of the firm.
The Indian Partnership Act, 1932
Subject to the provisions of this Act, a partner is the agent of the firm for the purposes of the business of the firm.Open in Lexace · Ask the AI about this section
Subject to the provisions of this Act, a partner is the agent of the firm for the purposes of the business of the firm.Open in Lexace · Ask the AI about this section