Section 1 — Short title.
The Punjab District Boards Act, 1883
(1) This Act may be called the Panjab District Boards Act, 1883. Extent .-- (2) It shall extend only to the territories for the time being administered by the Lieutenant-Governor of the Panjab; and Commencement .-- (3) It shall come into force in each district on such date as the Local Government, by notification, directs.Open in Lexace · Ask the AI about this section
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