LexSection 63 — Reasonable time a question of fact.
The Sale of Goods Act, 1930
Where in this Act any reference is made to a reasonable time, the question what is a reasonable time is a question of fact.Open in Lexace · Ask the AI about this section
Where in this Act any reference is made to a reasonable time, the question what is a reasonable time is a question of fact.Open in Lexace · Ask the AI about this section