LexaceLexace Open Lexace ›

Section 86 — [Repealed.].

The Indian Forest Act, 1927
[Repeals].--Rep. by the Repealing and Amending Act, 1948 (2 of 1948), s. 2 and the Schedule.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections