Section 392 — [Repealed.].
The Indian Succession Act, 1925
[Repealed.]--Rep. by the Repealing Act, 1927 (12 of 1927), s. 2 and Schedule.Open in Lexace · Ask the AI about this section
[Repealed.]--Rep. by the Repealing Act, 1927 (12 of 1927), s. 2 and Schedule.Open in Lexace · Ask the AI about this section