LexSection 15 — [Repealed.].
The Indian Soldiers (Litigation) Act, 1925
[Repeal of Acts IX of 1918 and XII of 1924.] Rep. by the Repealing Act, 1927 (12 of 1927), s. 2 and the Sch.Open in Lexace · Ask the AI about this section
[Repeal of Acts IX of 1918 and XII of 1924.] Rep. by the Repealing Act, 1927 (12 of 1927), s. 2 and the Sch.Open in Lexace · Ask the AI about this section