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Section 1 — Short title, extent and commencement.

The Indian Soldiers (Litigation) Act, 1925
(1) This Act may be called the Indian Soldiers (Litigation) Act, 1925. 1 [(2) It extends to the whole of India 2 ***.] (3) It shall come into force on the first day of April, 1925.

Official Hindi (PDF) ↗

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