LexSection 26 — University Boards.
The Delhi University Act, 1922
The University shall include a Residence, Health and Discipline Board and such other Boards as may be prescribed by the Statutes.Open in Lexace · Ask the AI about this section
The University shall include a Residence, Health and Discipline Board and such other Boards as may be prescribed by the Statutes.Open in Lexace · Ask the AI about this section