Section 22 — Authorities of the University.

The Aligarh Muslim University Act, 1920
The following shall be the authorities of the University:-- (1) The Court, (2) The Executive Council, (3) The Academic Council, 1 *** 2 [ 3 [(3A) The Finance Committee,] (3B) The Faculties, 4 [and]] 5 * * * * * (4) Such other authorities as may be declared by the Statutes to be authorities of the University.

Official Hindi (PDF) ↗

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