Section 21 — Powers of other officers.

The Aligarh Muslim University Act, 1920
1 [21. Powers of other officers.-- The powers of officers other than the Chancellor, the ProChancellor, the Vice-Chancellor, the Pro-Vice-Chancellor, 2 [the Honorary Treasurer,] the Registrar and the Finance Officer shall be prescribed by the Statutes.]

Official Hindi (PDF) ↗

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