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Section 20A — The Honarary Treasurer.

The Aligarh Muslim University Act, 1920
1 [20A. The Honorary Treasurer.-- (1) The Honorary Treasurer shall be elected by the Court in. such manner and for such term as may be prescribed by the Statutes. (2) The Honorary Treasurer shall exercise such powers and perform such functions as may be prescribed by the Statutes.]

Official Hindi (PDF) ↗

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