Section 93 — Certain persons exempt from arrest by Court.
The Presidency Small Cause Courts Act, 1882
The President 1 ***, the Governors of 2 [Madras], 3 [Bombay and 4 [West Bengal]], 5 *** 6 *** and the Chief Justice and Judges of the High Courts 7 ***, shall not be liable to arrest by order of the Small Cause Court.Open in Lexace · Ask the AI about this section