Section 8A — Authorities of the University.
The Banaras Hindu University Act, 1915
1 [8A. Authorities of the University.-- The following shall be the authorities of the University, namely:-- (a) the Court, (b) the Executive Council, (c) the Academic Council, 2 * * * * * (e) the Finance Committee, (f) the Faculties, (g) such other authorities as may be declared by the Statutes to be the authorities of the University.]Open in Lexace · Ask the AI about this section
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