LexSection 4C — [Omitted.].
The Destructive Insects and Pests Act, 1914
1 [4C . [Application of section 4B to articles exported to the State of Jammu and Kashmir.] Omitted by the Jammu and Kashmir (Extension of Laws) Act, 1956 (62 of 1956), s. 2 and the Schedule (w.e.f. 1-11-1956). ]Open in Lexace · Ask the AI about this section