LexSection 15 — Power to Trustees to part with certain property in their possession.
The Indian Museum Act, 1910
1 [15. Power to Trustees to part with certain property in their possession.-- Subject to such conditions as the Central Government may approve, the Trustees may deliver possession of the whole or any part of the property described in the schedule to such person as that Government may appoint.]Open in Lexace · Ask the AI about this section