Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 42 — Code of Civil Procedure to apply to proceedings before Court.

The Works of Defence Act, 1903

Save in so far as they may be inconsistent with anything contained in this Act, the provisions of the Code of Civil Procedure 1 (14 of 1882) shall apply to all proceedings before the Court under this Act.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›