Section 21 — [Omitted.].
The Prisoners Act, 1900
[ Power to grant license to person sentenced to penal servitude. ] Omitted by s. 4, ibid.Open in Lexace · Ask the AI about this section
[ Power to grant license to person sentenced to penal servitude. ] Omitted by s. 4, ibid.Open in Lexace · Ask the AI about this section