Section 81 — [Repealed.].
The Indian Trust Act, 1882
[Where is does not appear that transferor intended to dispose of beneficial interest.] Rep. by the Benami Transactions (Prohibition) Act, 1988 (45 of 1988), s. 7 (w.e.f. 19-5-1988).Open in Lexace · Ask the AI about this section
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