LexSection 3B — Composition of certain offences.
The Epidemic Diseases Act, 1897
1 [3B. Composition of certain offences.-- Where a person is prosecuted for committing an offence punishable under sub-section (2) of section 3, such offence may, with the permission of the Court, be compounded by the person against whom such act of violence is committed.]Open in Lexace · Ask the AI about this section