Section 17 — Seal to be used.
The Madras City Civil Court Act, 1892
The City Court shall use a seal of such form and dimensions as may be for the time being prescribed by the local Government.Open in Lexace · Ask the AI about this section
The City Court shall use a seal of such form and dimensions as may be for the time being prescribed by the local Government.Open in Lexace · Ask the AI about this section