Section 12 — [Repealed.].
The Madras City Civil Court Act, 1892
[ Amendment of Act 15 of 1882, section 31 ].— Rep. by the Repealing Act, 1938 (1 of 1938), s. 2 and the Schedule (w.e.f. 26-2-1938).Open in Lexace · Ask the AI about this section
[ Amendment of Act 15 of 1882, section 31 ].— Rep. by the Repealing Act, 1938 (1 of 1938), s. 2 and the Schedule (w.e.f. 26-2-1938).Open in Lexace · Ask the AI about this section