The Moorshedabad Act, 1891

6 sections.

• Section 1 — Title and commencement.
• Section 2 — Confirmation of indenture of March, 1891.
• Section 3 — Additions to schedule to indenture.
• Section 4 — Limitation for claims to scheduled immoveable property.
• Section 5 — Perpetual descent of property.
• Section 6 — Relief from stamp and registration laws.