Section 34A — Power to award remuneration for auditing accounts.
The Guardians and Wards Act, 1890
1 [ 34A. Power to award remuneration for auditing accounts .βWhen accounts are exhibited by a guardian of the property of a ward in pursuance of a requisition made under clause (c) of section 34 or otherwise, the Court may appoint a person to audit the accounts, and may direct that remuneration for the work be paid out of the income of the property].Open in Lexace · Ask the AI about this section
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