LexSection 36 — [Repealed.].
The Provincial Small Cause Courts Act, 1887
[Amendment of Indian Limitation Act.] Rep.by the Indian Limitation Act, 1908 (9 of 1908), s. 32 and the Third Schedule.Open in Lexace · Ask the AI about this section
[Amendment of Indian Limitation Act.] Rep.by the Indian Limitation Act, 1908 (9 of 1908), s. 32 and the Third Schedule.Open in Lexace · Ask the AI about this section