LexSection 10 — [Repealed.].
The Suits Valuation Act, 1887
[Repeal of s. 32 of the Punjab Courts Act, 1884 (18 of 1884).] Rep. by the Repealing and Amending Act, 1891 (12 of 1891), s. 2 and the First Schedule.Open in Lexace · Ask the AI about this section