LexSection 30 — [Repealed.].
The Births, Deaths and Marriages Registration Act, 1886
[ Amendment of the Indian Christian Marriage Act , 1872]. Rep . by s . 2 and the Schedule, ibid .Open in Lexace · Ask the AI about this section
[ Amendment of the Indian Christian Marriage Act , 1872]. Rep . by s . 2 and the Schedule, ibid .Open in Lexace · Ask the AI about this section