Section 99 — [Omitted.].
The Insurance Act, 1938
[Transferees and assignees of policies not to become members.] Omitted by s. 86, ibid. (w.e.f. 26- 12-2014).Open in Lexace · Ask the AI about this section
[Transferees and assignees of policies not to become members.] Omitted by s. 86, ibid. (w.e.f. 26- 12-2014).Open in Lexace · Ask the AI about this section