Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 91 — [Omitted.].

The Insurance Act, 1938

[Powers of liquidator.] Omitted by s. 85, ibid. (w.e.f. 26-12-2014).

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›