Section 73A — [Omitted.].
The Insurance Act, 1938
[Restriction on name of provident society.] Omitted by s. 85, ibid. (w.e.f. 26-12-2014).Open in Lexace · Ask the AI about this section
[Restriction on name of provident society.] Omitted by s. 85, ibid. (w.e.f. 26-12-2014).Open in Lexace · Ask the AI about this section