Section 64S — [Omitted.].
The Insurance Act, 1938
[Power of Central Government to remove difficulties.] -- Omitted by Insurance Laws (Amendment) Act 2015 (5 of 2015) s. 79 (w.e.f. 26-12-2014).Open in Lexace · Ask the AI about this section
[Power of Central Government to remove difficulties.] -- Omitted by Insurance Laws (Amendment) Act 2015 (5 of 2015) s. 79 (w.e.f. 26-12-2014).Open in Lexace · Ask the AI about this section