Section 64C — Councils of Life Insurance and General Insurance.
The Insurance Act, 1938
1 [64C. Councils of Life Insurance and General Insurance.-- On and from the date of commencement of this Act, -- (a) the existing Life Insurance Council, a representative body of the insurers, who carry on the life insurance business in India; and (b) the existing General Insurance Council, a representative body of insurers, who carry on general, health insurance business and re-insurance in India, shall be deemed to have been constituted as the respective Councils under this Act.]Open in Lexace · Ask the AI about this section
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