LexSection 59 — [Omitted.].
The Insurance Act, 1938
[Return of deposits].-- Omitted by the Insurance Laws (Amendment) Act 5 of 2015, s. 68 (w.e.f. 26-12-2014).Open in Lexace · Ask the AI about this section
[Return of deposits].-- Omitted by the Insurance Laws (Amendment) Act 5 of 2015, s. 68 (w.e.f. 26-12-2014).Open in Lexace · Ask the AI about this section