Section 48C — [Omitted.].
The Insurance Act, 1938
[Appointment of additional directors].-- [Omitted by the Insurance (Amendment) Act, 1968 (62 of 1968), s. 21 (w.e.f. 1-6-1969)].]Open in Lexace · Ask the AI about this section
[Appointment of additional directors].-- [Omitted by the Insurance (Amendment) Act, 1968 (62 of 1968), s. 21 (w.e.f. 1-6-1969)].]Open in Lexace · Ask the AI about this section