Section 34G — Omitted.
The Insurance Act, 1938
[Power of Controller to order closure of foreign branches.] Omitted by the Insurance Laws (Amendment) Act, 2015 (5 of 2015), s. 40 (w.e.f. 26-12-2014)].Open in Lexace · Ask the AI about this section
[Power of Controller to order closure of foreign branches.] Omitted by the Insurance Laws (Amendment) Act, 2015 (5 of 2015), s. 40 (w.e.f. 26-12-2014)].Open in Lexace · Ask the AI about this section