Section 2E — [Omitted.].
The Insurance Act, 1938
2E. [This Act not to apply to certain insurers, ceasing to enter into new contracts before commencement of Act].-- Omitted by the Insurance Laws (Amendment) Act, 2015 (5 of 2015), s. 5 (w.e.f. 26-12-2014).Open in Lexace · Ask the AI about this section
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